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[Cites 0, Cited by 0] [Section 122(2)] [Section 122] [Entire Act]

State of Jharkhand - Subsection

Section 122(2)(c) in Bihar Factories Rules, 1950

(c)from material staked or deposited alongside the track, on the ground or on a loading platform, to the centre of the track, half the width of the widest wagon of that gauge, plus the width of its door when opened directly outward, plus 3 feet: