Section 2(aa) in The Jai Narain Vyas University Jodhpur Act, 1962
(aa)[ "Director" means the Head of a constituent college and includes, where there is no Director, the person for the time being appointed to act as Director; [Clauses (aa) & (aaa) Inserted by Rajasthan 1 of 1992, w.e.f. 3.3.1992.]
