Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] Union of India - Section Section 25 in The Passports Act, 1967 25. Change of short title of Act 34 of 1920.— In the Indian Passport Act, 1920, in sub-section (1) of section 1, for the words and figures “the Indian Passport Act, 1920”, the words, brackets and figures “the Passport (entry into India) Act, 1920” shall be substituted.
