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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(5)(c) in The Orissa Medical Registration Rules, 1965

(c)The last date for sending of voting papers with the relative identification envelopes under Clause (b) of Sub-rule (3) of Rule 7;