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[Cites 0, Cited by 0] [Section 275] [Entire Act]

State of Telangana - Subsection

Section 275(d) in Telangana Panchayat Raj Act, 2018

(d)record in writing for the consideration of any Gram Panchayat or Mandal Praja Parishad or Zilla Praja Parishad any observations, the Government, officer or person may think proper to make in regard to the proceedings or duties of such Gram Panchayat or Mandal Praja Parishad or Zilla Praja Parishad.