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[Cites 0, Cited by 0] [Section 851] [Entire Act]

State of Jharkhand - Subsection

Section 851(a) in Bihar Education Code, 1961

(a)The basis for an annual report which impinges the honesty of a gazetted officer should be carefully verified, by a reference to the reporting officer himself, before the report is entered in the character roll. When there is suspicion, but not any proof, enquiries should be initiated but no entry should be made in the character roll.