Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 535 in Bihar Education Code, 1961 535. Common Prayers. - The offering of common prayers by Hindus and Muhammadans separately should be arranged in the most convenient manner.(Government Resolution no. 3268-E., dated the 5th December, 1923.)
