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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Himachal Pradesh - Subsection

Section 69(3) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(3)The Geological Wing, Department of Industries may renew the Permanent Registration for a further period of two years subject to proper functioning of the stone crusher as per terms and conditions of Permanent Registration and clearance of all dues.