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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Jharkhand - Subsection

Section 68(2)(i) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(i)any prohibited article found during the search, shall be seized by the Personin- charge and a list of such seizure prepared;