Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 457(3)] [Section 457] [Entire Act]

Bombay Presidency - Subsection

Section 457(3)(b) in The Bombay Provincial Municipal Corporations Act, 1949

(b)the mode of appointment to other posts;