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State of Rajasthan - Section

Section 43 in Rajasthan Petroleum State and Subordinate Service Rules, 2012

43. Repeal and Saving.

- All rules and orders in relation to matters covered by these rules in force immediately before the commencement of these rules are hereby repealed:Provided that any action taken under the rules and orders, so superseded, shall be deemed to have been taken under the provisions of these rules.