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State of Bihar - Section

Section 3 in Bihar Staff Selection Commission Rules, 2003

3. Power and functions of the Commission.

(1)The Commission may recommend for appointment in or to all the general, technical and non-technical services, cadres, and posts of the pay scale below 6500-10500 (or equivalent scale of pay as revised from time to time) as specified in Schedule-1 for different departments, attached offices of the Secretariat of the State government, Regional, District and Mufassil offices as per section 5 of the Act.
(2)The recommendations of the Commission will be valid for one year with effect from the date of recommendation:Provided that the Commission shall have the power to revalidate its recommendation for further one year.