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[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(3)(a) in The Jammu and Kashmir Forest Act, 1987 (1930 A.D.)

(a)'alienation' includes sale, gift, exchange, bequest, mortgage, benami transaction, family settlement or any other mode of transfer of any right, title or interest therein or creation of any encumbrance thereon.