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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(8)(v) in The Goa Entertainment Tax Act, 1964

(v)any payment made by a person or persons for having admitted for viewing any games or race or a show connected through any electronic media or services either with the help of server or control room;".