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[Cites 0, Cited by 0] [Section 634] [Entire Act]

State of Uttar Pradesh - Subsection

Section 634(2) in Rules under the United Provinces Excise Act, 1910

(2)The Inspector may thereupon grant in a pass in Form P.D. 25 authorizing the export of the foreign liquor and endorsing the rate of duty specified in the permit and the total amount of duty recovered. One copy of the pass shall be sent to the authority granting the permit.