Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Kerala - Subsection Section 118(1) in Kerala Factories Rules, 1957 (1)As far as circumstances permit, members of the same family, comprising husband, wife and children shall be allowed leave on the same date.
