Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123] [Entire Act] State of Punjab - Subsection Section 123(vii) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014 (vii)the write off is supported by competent sanction and there is a record to show that the items are really irrecoverable;
