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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(1)(vii) in The Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999

(vii)three persons, none of whom shall be an employee of the University or an institution recognised by, or associated with, the University, nominated by Shri Mata Vaishno Devi Shrine Board.