Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(33)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(33)(a) in The Jammu and Kashmir Electricity Act, 2010

(a)any system for the conveyance of electricity by means of main transmission line from the territory of the State to another State;