Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Jammu-Kashmir - Subsection Section 5(1)(e) in Jammu and Kashmir Private Security Agencies (Regulation) Act, 2015 (e)has been dismissed or removed from Government service on grounds of misconduct or moral turpitude ; or