Section 12(c) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974
(c)Commuted leave not exceeding half the amount of half pay leave due may be granted on medical certificate only to a permanent employee subject to the following conditions-(i)[ A Corporation servant whether temporary or permanent shall be entitled to privilege leave of 30 days in a calendar year. [Substituted by Notification No. RSWC/HO/Adm./RSWC (Staff) Regulation 1974/54/ (Regulation 12)/92/4441, dated 27-3-1993, Published in Rajasthan Gazette, Extraordinary, Part 4(C)(i), dated 15-7-1993, page 78, w.e.f. 1-1-1993.]
