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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Haryana - Subsection

Section 35(1) in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009

(1)All properties, movable and immovable and all the interests of whatsoever nature and kind therein, vested in the Y.M.C.A. Institute of Engineering, Faridabad and the courses run thereunder and all the posts created and filled and the whole staff of officers and officials working in the said institute, before the commencement of this Act, shall vest in the University.