Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Uttar Pradesh - Subsection Section 14(3) in The U.P. Bhoodan Yagna Act, 1952 (3)[* * *] [Sub-section (3), omitted by U.P. Act 8 of 1977, vide Section 72(b), (w.e.f. 28.1.1977).]
