Section 12(1)(b) in The M.P. Kashtha Chiran (Viniyaman) Adhiniyam, 1984

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(1)(b) in The M.P. Kashtha Chiran (Viniyaman) Adhiniyam, 1984

(b)where a saw mill [x x x] [The words 'or saw pit', omitted by M.P. Act No. 13 of 2003 (w.e.f. 26-4-2003).] is established or operated without a licence or without renewal of licence under sub-sections (2) and (4) respectively of Section 6; or

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State of Madhya Pradesh - Subsection

Section 12(1)(b) in The M.P. Kashtha Chiran (Viniyaman) Adhiniyam, 1984