Section 19(m) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021
(m)in case of investigations relating to authentication related fraud or dispute, the ASA shall extend full co-operation to the Authority (or their agency) and/or any other authorized investigation agency, includingproviding access to its premises, records, systems, personnel, infrastructure, any other relevant resource orinformation and any other relevant aspect of its authentication operations;
