Section 16A in Maharashtra Public Trust Rules, 1951
16A. [ Form of budget. [Inserted by Notification No. 13337/P, dated 2nd June 1972.]
- The budget to be submitted under section 31A by a trustee of a Public Trust, which has an annual income exceeding Rs.5,000 in the case of a trust for a Public religious purpose, and Rs.10,000 in other cases shall be in the form of Schedule VIIA hereto.]
