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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Chattisgarh - Subsection

Section 38(2) in The Chhattisgarh Motor Vehicles Rules, 1994

(2)If the badge is lost or destroyed, a duplicate badge shall be issued on payment of fee as specified in Rule 47 by the authority which issued it on an application made to it in Form C.G.M.V.R.-19 (DCB). In case the original badge is later on found by the conductor, he shall return the duplicate badge to the issuing authority.