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[Cites 0, Cited by 4] [Entire Act]

State of Kerala - Section

Section 9 in Calicut University Act, 1975

9. Officers of the University.

- The following shall be the officers of the University namely:-
(i)the Vice-Chancellor;
(ii)the Pro-Vice Chancellor;
(iii)the Registrar;
(iv)the Controller of Examinations;
(v)the Finance Officer; and
(vi)such other officers in the service of the University, as may be declared by the Statutes to be officers of the University.