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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Himachal Pradesh - Subsection

Section 55(3) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(3)The Academic Council may, subject to the provisions of the Statutes, make Regulations providing for courses of study, system of examinations and degrees and diplomas of the University, after receiving drafts of the same from the college/ faculty concerned.