Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Bombay Presidency - Subsection Section 27(iv) in The Bombay Diseases of Animals Act, 1948 (iv)removes any animal or thing from an infected area or place in contravention of the provisions of section, 14, or
