Madhya Pradesh High Court
Chakradhar Singh vs Birla Corporation Limited on 9 January, 2018
THE HIGH COURT OF MADHYA PRADESH MP-22-2018 (CHAKRADHAR SINGH Vs BIRLA CORPORATION LIMITED) 1 Jabalpur, Dated : 09-01-2018 Mrs. Shradha Tiwari, learned counsel for the petitioner prays for time to argue this matter.
As prayed, list this after a week.
sh (SUJOY PAUL) e JUDGE ad Pr a hy s@if Digitally signed by SAIFAN KHAN ad Date: 2018.01.09 15:56:41 +05'30' M of rt ou C h ig H