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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Punjab - Subsection

Section 58(1) in Punjab Regional and Town Planning and Development Act, 1995

(1)The Designated Planning Agencies will work under the overall directions and control of [The State Government.] [Substituted 'the Board' by Punjab Act No. 30 of 2006, dated 27.10.2006.]