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[Cites 0, Cited by 0] [Section 6AAG(6)] [Section 6AAG] [Entire Act]

Union of India - Subsection

Section 6AAG(6)(e) in Income Tax Rules, 1962

(e)activities of the skill development project of the company are not being carried out in accordance with the relevant provisions ofthe Act or the rules or the conditions subject to which the notification was issued,