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[Cites 0, Cited by 0] [Section 373(2)] [Section 373] [Entire Act]

State of Goa - Subsection

Section 373(2)(iii) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(iii)If the immovable properties of the deceased who was governed by this Act are situated partly in Goa and partly outside Goa, the succession opens in Goa irrespective of the value of the properties;