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Torrent Power Limited vs Ashish Arjunkumar Rathi on 19 December, 2025

     ITEM NO.43                          COURT NO.4                 SECTION XVII-B

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                                CIVIL APPEAL NO(S).11746-11747/2024

     TORRENT POWER LIMITED                                           Appellant(s)

                                                VERSUS

     ASHISH ARJUNKUMAR RATHI & ORS.                                  Respondent(s)

     (IA No. 127185/2025 - APPLICATION FOR ADJOURNMENT
     IA No. 245120/2024 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 243430/2024 - STAY APPLICATION)

     WITH
     C.A. No. 11689-11690/2024 (XVII-B)
     (IA No. 237372/2025 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 96635/2025 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 60906/2025 - CLARIFICATION/DIRECTION
     IA No. 198335/2025 - EARLY HEARING APPLICATION
     IA No. 240857/2024 - EX-PARTE STAY
     IA No. 240856/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 96634/2025 - INTERVENTION/IMPLEADMENT IA No. 61350/2025 - INTERVENTION/IMPLEADMENT IA No. 249918/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) C.A. No. 12994-12995/2024 (XVII-B) (IA No. 269893/2024 - STAY APPLICATION) Date : 19-12-2025 These matters were called on for hearing today.

CORAM :

HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE R. MAHADEVAN For Appellant(s) Mrs. Gauri Rasgotra, Adv.

Mr. Manish Kharbanda, Adv. Ms. Charu Mathur, AOR Ms. Priyashree Sharma Ph, Adv. Ms. Ekta Gupta, Adv.

Mr. Shivansh Agarwal, Adv. Ms. Neha Maniktala, Adv.

Mr. Karan Singh Duggal, Adv.

Reason: Mr. Abhishek Manu Singhvi, Sr. Adv.

Mr. Rajiv Shakdher, Sr. Adv. Mr. Anoop Rawat, Adv.

 Mr. Vaijayant Paliwal, Adv.

Mr. Rishab Jaisani, Adv. Ms. Charu Bansal, Adv. Mr. Harit Lakhani, Adv. Ms. Kirti Gupta, Adv.

Mr. Karan Khetani, Adv. Ms. Priyansha Sharma, Adv. Mr. S. S. Shroff, AOR Mr. Kapil Sibal, Sr. Adv. Mr. Jayant Mehta, Sr. Adv. Mr. Samir Malik, Adv.

Mr. Mohammad Shahan Ulla, Adv. Mr. Varun Kalra, Adv.

Mr. Pranav Khanna, Adv. Ms. Amrita Singh, Adv. Ms. Tishampati Sen, Adv. Mr. Mohit Rai, Adv.

Mr. Ashish Parwani, Adv. Mr. Soham Mukherjee, Adv. Mr. Jatin Shah, Adv.

Mr. Om Shelat, Adv.

Mr. Chandra Prakash, Adv. M/S. D.S.K. Legal, AOR For Respondent(s) Mr. N. Venkatraman, A.S.G. Mr. Gopal Jain, Sr. Adv. Mr. Madhav Kanoria, Adv. Ms. Srideepa Bhattachharyya, Adv. Ms. Neha Shivhare, Adv. Mr. Vikash Kumar Jha, Adv. M/S. Cyril Amarchand Mangaldas Aor, AOR Mr. Balbir Singh, Sr. Adv. Mr. Sunil Fernandes, Sr. Adv. Mr. Bishwajit Dubey, Adv. Mr. Somesh Srivastava, Adv. Mr. Drishti Kaushik, Adv. Mr. Ramakant Rai, Adv. Mr. Naman Tondon, Adv. Mr. Arpit, Adv.

Mr. Shaishir, Adv.

Mr. Pranati Sinha, Adv. M/S. Trilegal Advocates On Record, AOR Mr. Neeraj Kishan Kaul, Sr. Adv. Mr. Mahesh Agarwal, Adv. Mr. Manu Krishnan, Adv. Ms. Pooja Mahajan, Adv. Ms. Geetika Sharma, Adv. Ms. Sanjivani Pattjoshi, Adv. Mr. Savar Mahajan, Adv.

 Mr. Uday Aditya Jetly, Adv.

Mr. Uday Aditya Jetley Pocha, Adv. Mr. Toshiv Goyal, Adv. Mr. Varun Tyagi, Adv.

Mr. Saurabh Bachhawat, Adv. Mr. E. C. Agrawala, AOR Mr. Srivatsava Reddy Beerapall, Adv.

Mr. Aman Malik, AOR Ms. Naazish Khan, Adv.

UPON hearing the counsel the Court made the following O R D E R

1. We have heard learned senior counsel for the appellant(s) who have made their rejoinder arguments.

2. Judgment reserved.

(RADHA SHARMA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 3