Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 76] [Entire Act] Union of India - Subsection Section 76(e) in The Transfer Of Property Act, 1882 (e)he must not commit any act which is destructive or permanently injurious to the property;
