Section 2(18)(h) in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976

[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

(h)Service in any of the following: -

(i)National War front Organisation;

(ii)Camouflage Organisation;

(iii)Special Organisation for the Production of War Supplies through small scale industries;

(iv)Any post associated with the training of war technicians, if duty in such post is declared by the Central Government to be 'military duty';

(v)Post of Special Constable on Coastal Patrol Duty.

(vi)Survey of India, if the service was temporary and involved liability for service overseas.

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