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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(1)(b) in The West Bengal Primary Education Act, 1973

(b)[ to provide by regulations, after considering the recommendations, if any, of the Curriculum Committee, the syllabus and the courses of studies to be followed in the primary schools;] [[Clause (b) substituted by W.B. Act 10 of 1999, which was earlier as under :-