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[Cites 0, Cited by 0] [Section 328(1)] [Section 328] [Entire Act]

State of Karnataka - Subsection

Section 328(1)(a) in Karnataka Municipal Corporations Act, 1976

(a)any pool, ditch, tank, well, pond, bog, swamp, quarry-hole, drain, cess-pool, pit, water-course or any collection of water; or