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State of Chattisgarh - Section

Section 53 in The Chhattisgarh Municipal Corporation Act, 1956

53. [ Minutes of the meeting. [Substituted by C.G. Act No. 18 of 2012, dated 1.8.2012.]

- Minutes of the proceedings of every Meeting of the Corporation, Mayor-in-Council or any committee shall be recorded in such manner as may be prescribed.]