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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(1)(d) in Maharashtra Industrial Development Act, 1961

(d)under section [43-1A] [This was substituted for the figures '40' by Maharashtra 11 of 1967, Section 6.], the manner in which Government lands shall be dealt with by the Corporation after development;