Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(iii) in The Indian Stamp (Orissa Amendment) Act, 2001 (iii)in Clause (2) of Article 6, -(a) for Sub-clause (a), the following sub-clause shall be substituted, namely :
