Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Kerala - Subsection Section 18(xxiii) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986 (xxiii)to arrangefor the inspection of recognised institution to ensure compliance with the conditions of recognition and to decide on the continuance of recognition;
