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Bombay Presidency - Section

Section 48 in The Bombay Forest Rules, 1942

48. No forest produce may be removed from protected forest except by cultivators.

- No forest produce shall be removed from a plot assigned for cultivation in a protected forest or from any trees in such plot except by the authorised cultivator of such plot; and no forest produce shall be removed from any protected forest in a" village or from any trees in such protected forest except by a cultivator of that village.