Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173B] [Entire Act] State of Rajasthan - Subsection Section 173B(11) in Rajasthan Panchayati Raj Rules, 1996 (11)if the charges required to be paid is not deposited by the applicant within the period specified in sub-rule (10) the application shall be rejected.
