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Chattisgarh High Court

Ranjana Tirkey And Ors vs State Of Chhattisgarh And Ors on 14 March, 2024

                                        1

                                                                                NAFR
                    HIGH COURT OF CHHATTISGARH, BILASPUR

                             WPC No. 1561 of 2013
1. Prachi Hotchandani D/o Dr. B.R.Hotchandani Aged About 23 Years R/o Rajendra
   Nagar, Opp. Shitlamata Mandir, Ps Civil Line, Bilaspur, Civil And Revenue Distt
   Bilaspur, Chhattisgarh Pin 495001
2. Nilam Devi Maravi D/o Shri Baldev Singh Maravi Aged About 25 Years R/o Qr.
   No.11-G, Steet 10, Sector-5, Ps Bhilai Nagar, Civil And Revenue Distt Durg, Cg Pin
   590006
3. Geetanjali Kanwar D/o Shri Amarnath Baghel Aged About 24 Years R/o Lakhra Para
   Fundurdihari Ambikapur, Civil And Revenue District & PS Surguja, Cg
4. Sheela Netam D/o Shri Sukhnandan Ram Aged About 26 Years R/o Village KaruPs
   Balrampur, Revenue Distt Balrampur, Civil And Revenue District & PS Balrampur
   Cg
5. Pratima Shrivastava D/o Mr. O.P.Shrivastava Aged About 25 Years R/o 402, Anjani
   Sut Apartment, City Center, Civil And Revenue Distt & PS Gwalior, Mp Pin 474011
6. Monika Netam D/o Mr. Bhola Ram Netam Aged About 25 Years R/o G-12, Avani
   Vihar, Ps Mahila Thana, Daldl Seoni Road, Civil And Revenue Distt Raipur, Cg,
7. Mahendra Madhukar S/o Shri S.L.Madhukar Aged About 27 Years R/o Block Colony,
   Pamgarh,Civil And Revenue Distt & PS Navagarh Distt. Janjgir Champa, Cg,Pin
   495554
8. Krati Agrawal D/o Nirmal Agrawal Aged About 23 Years R/o Opp. Sode Minocha
   Colony Behind Green Colony Nandan Vihar, Ps Civil Line, Civil And Revenue Distt
   Bilaspur, Cg
9. Shashank Sharma S/o Mr. Rajesh Kumar Sharma Aged About 25 Years R/o Railway
   Station Road, Sakti, Ps Navagarh Civil And Revenue & PS Navagarh Distt Janjgir
   Champa, Cg, Pin 495689
10. Vikas Kumar Jain S/o Shri Prakash Chand Jain Aged About 25 Years R/o M/s
    Vardhman Garment Apurva Ps Kelabadi, Civil And Revenue Distt Durg, Cg, Pin
    491001
11. Vikas Yadu S/o Mr. Onkar Yadu Aged About 25 Years R/o C/o Doctor Y.K.Yadu,
    House No. 6, Vinayak Colony Avanti Vihar, Ps Telibanda, Raipur, Civil And Revenue
    Distt Raipur, Cg,
12. Ujjawal Kishore Dilliwar S/o Mr. D.K.Dilliwar Aged About 25 Years R/o Qr. No.6-
    D.M.-Pocket, Maroda Sector, Ps Bhilai, Civil And Revenue Distt Durg, Cg, Pin
    490006
13. Pranjal Dev S/o Dr. R.K.Sukdev Aged About 23 Years R/o Near Bsnl Office, In Front
    Of Dme Office, Old Mantralaya Campus, Ps City Kotwali, Raipur, Civil And Revenue
    Distt Raipur, Cg, Pin 492001
14. Shiv Kumar Chandra S/o Mr. B.L.Chandra Aged About 27 Years R/o Hanuman
    Chowk, Purani Basti Kharsia, Ps City Kotwali, Civil And Revenue Distt Raigarh, Cg,
    Pin 496661
15. Sourabh Verma S/o Shri Dwarika Prasad Verma Aged About 26 Years R/o Village
    Mldi Tah Bhatapra, Civil And Revenue & PS Distt Baloda Bazar-Bhatapara, Cg,
                                         2

16. Sumni Shukla D/o Mr. Rajendra Prasad Shukla Aged About 25 Years R/o Qr. No. D-
    12, Bahalar, Town Ship Post Bahalar, Ps Bahalar, Tah Wani Town, Civil And
    Revenue Distt Yanatanal Maharashtra
17. Priyamvada Pawar D/o Mr. Shinish Pawar Aged About 25 Years R/o C/o Dr. Pawans
    Clinik Sadar Bazar, Dhamtari, Civil And Revenue Distt Dhamtari, Cg, Pin 493773
18. Shikha Singh D/o Mr. S.B.Singh Aged About 25 Years R/o C-10, Officers Colony, Ps
    Dhanpuri, 3 Number Colony, Civil And Revenue Distt Shahdol, Mp,
19. Jyotinath D/o Mr. Vishwanath Prasad Aged About 25 Years R/o Kali Badi Chowk,
    Nehru Nagar Shanti Kriya Bhandar, Ps Mahila Thana, Raipur, Civil And Revenue
    Distt Raipur, CG Pin 492007
20. Kiran Singh D/o Mr. Gaucharan Singh Aged About 26 Years R/o Village Dadhari, Po
    Dhaneli, Block Gurur, Civil And Revenue & PS Distt Balod, Cg
21. Sonali Sahu D/o Mr. R.L.Sahu Aged About 24 Years R/o Behind Digjam Showroom,
    Pandri, Ps Civil Line, Raipur, Civil And Revenue Distt Raipur, Cg, Pin 492001
                                                                       ---- Petitioners
                                      Versus
1. State Of Chhattisgarh Through Secretary, Govt. Of C.G., Department Of Health And
   Family Welfare And Medical Education, Mantralaya, Mahanadi Bhawan, New
   Raipur, Distt Raipur, Cg,
2. The Director Medical Education, Behind, Old Nurses Hostel, Raipur, Civil And
   Revenue Distt Raipur, Cg,
3. Chhattisgarh Institute Of Medical Science, Bilaspur Through Dean, C.G. Institute Of
   Medical Science Bilaspur, Civil And Revenue Distt Bilaspur, Cg,
4. Medical Council Of India Through Secretary, Medical Council India, Pocket 14,
   Sector 8, Dwarika, New Delhi 110077`,                       ---- Respondents
                                   along with
                              WPC No. 709 of 2013
1. Ranjana Tirkey D/o Shri Anjelus Tirkey Aged About 25 Years R/o Prem Nagar,
   Raigarh Road, Gharghoda, Po And Ps Gharghoda, Dist Raigarh, Civil And Revenue
   Distt Raigarh, Cg,
2. Arvind Yadav S/o Shdri Rajanand Yadav aged about 25 years R/o Behind Chuna
   Bhatthi, Ps Kotra Road, Raigarh, Civil And Revenue Distt Raigarh, Cg
3. Laxmi Narayan Verma S/o Shri Shiv Prasad Verma aged about 24 years R/o Ward
   No. 3, Santoshi Mandir, Ps Gariyaband, Civil And Reveneu Dist Gariyaband, Cg
4. Nitin Agrawal S/o Shri V.P.Agrawal aged about 27 years R/o Nitin Agrawal, C/o Mr.
   V.P.Agrawal, State Bank Of India, Ntpc Jamnipali, Distt Korba, Civil And Revenue
   Distt Korba, Cg
5. Dushyant Kashyap S/o Shri Kapil Narayan Kashyap aged about 25 years R/o Vill
   Tulsi Post Misda, Block Navagarh, Ps Navagar, Distt Janjgir Champa, Civil And
   Revenue Distt Janjgir Champa, Cg
6. Megha Gajendra D/o Shri Heera Lal Gajendra, aged about 25 years R/o Civil Line
   H-9, Pwd At Near Govt. Hospital Dhamtari, Ps Civil Line, Civil And Revenue Distt
   Dhamtari, Cg
7. Neha Singh Chauhan D/o Niranjan Singh Chaouhan aged about 26 years R/o
                                                  3

           Meera Singh Chauhan Ambedkar Chowk, Akaltara, Ps Akaltara, Distt Janjgir
           Champa, Civil And Revenue Distt Dhamtari, Cg
    8. Komal Prasad Dewangan S/o Mr. Amrit Lal Dewangan, aged about 26 years R/o Qtr
       No. B, 293, Ujjawal Nagar, Ntpc Seepat, Ps Seepat, Distt Bilaspur, Civil And
       Revenue Distt Bilaspur, Cg
                                                                                ---- Petitioners
                                               Versus
    1. State Of Chhattisgarh Through Secretary, Govt. Of C.G, Deptt Of Health, Family
       Welfare And Medical Education, Matralaya, Mahanadi Bhawan, Naya Raipur,civil
       And Revenue Distt ,Raipur Chhattisgarh
    2. Director Medical Education, Behind Old Nurses Hostel, Raipur, Civil And Revenue
       Distt Raipur, Cg,
    3. C.G. Institute Of Medical Science Bilaspur Through Dean, C.G. Institute Of Medical
       Sicence, Bilaspur, Civil And Revenue Distt Bilaspur, Cg,
    4. Medical Council Of India Through Secretary, Medical Council India, Pocket 14,
       Sector 8, Dwarka, New Delhi 110077`                         ---- Respondents
           _____________________________________________________________________
           For Petitioners                 :         None.
           For State/Respondents No.1 to 3 :         Mr. Akhilesh Kumar, Government Advocate


                         Single Bench:Hon'ble Shri Sanjay S. Agrawal, J.

Order On Board 14.03.2024

1. No one appears nor any representation is made on behalf of the petitioners even when the matters are called in the second round of hearing.

2. In the above circumstance, in absence of any representation, this Court is left with no other option but to dismiss these petitions for non-prosecution.

3. Accordingly, these petitions are dismissed for non-prosecution.

Sd/-

(Sanjay S. Agrawal) Judge Vishakha