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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(9) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(9)Such persons may not, however, become members of the executive or Managing Committee of any political or religious organisations likely to result in communal antagonism or take an active part in furthering the activities.Appendix IIIForm of AgreementAn agreement made this ............... day of ........between (hereunder called the teacher) of the one part and the Managing Committee of the......other part. The Committee hereby agrees to employ the teacher and the teacher hereby agrees to serve as in the said school on the following terms:-