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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 46(1)(i) in Arunachal Pradesh Panchayat Raj Act, 1997

(i)a fee for providing sanitary arrangements at such places of worship or pilgrimage, fairs and melas within its jurisdiction as may be specified by the State Government by notification published in the manner prescribed;