Section 14 in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015
14. Time for seeking permission for certain existing institution, etc.
- If before the commencement of this Act, any person has established an institution or any institution has opened a new or higher course of study or training or increased its admission capacity, such person or institution, as the case may be, shall seek, within a period of one year from the commencement of this Act, the permission of the Government.
