Section 88(2)(xiiia) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(2)(xiiia) in The Income Tax Act, 1961

(xiiia)[ to effect or to keep in force a contract for such annuity plan of the Life Insurance Corporation ] [ Inserted by Act 18 of 1992, Section 51 (w.e.f. 1.4.1993).][or any other insurer] [ Inserted by Act 14 of 2001, Section 47 (w.e.f. 1.4.2002).][as the Central Government may, by notification in the Official Gazette, specify] [ Inserted by Act 18 of 1992, Section 51 (w.e.f. 1.4.1993).];

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Union of India - Subsection

Section 88(2)(xiiia) in The Income Tax Act, 1961